Suresh Chandra Jena vs Presiding Officer
2023 Latest Caselaw 1586 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                             W.P.(C) No.12550 of 2018


                 Suresh Chandra Jena                    ....          Petitioner

                                                    Mr. S.N. Panda, Advocate

                                         -versus-
                 Presiding Officer, CGIT-cum-     ....         Opposite Parties
                 Labour Court, Bhubaneswar
                 and others

                                         Mr. Bibhuti Bhushan Swain, Advocate


                    CORAM:

                    JUSTICE ARINDAM SINHA
                    JUSTICE SANJAY KUMAR MISHRA

                                            ORDER

Order No. 20.02.2023

08. 1. Hearing concluded.

2. List under heading "For Judgment" on 22.02.2023.

                                                  (Arindam Sinha)
                                                       Judge



                                                   (S.K. Mishra)
P.Pradhan                                              Judge