Sujata Satpathy And Others vs The Divisional Manager
2023 Latest Caselaw 1468 Ori

Citation : 2023 Latest Caselaw 1468 Ori
Judgement Date : 13 February, 2023

Orissa High Court

Sujata Satpathy And Others vs The Divisional Manager on 13 February, 2023

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            MACA No.1020 of 2006
                     Sujata Satpathy and others              ....         Appellants
                                                 Dr. T.C. Mohanty, Senior Advocate
                                                -versus-
                     The Divisional Manager, M/s.United      ....       Respondents
                     India Insurance Co. Ltd. and another

                                 CORAM:
                                 JUSTICE B. P. ROUTRAY
                                                 ORDER

13.02.2023 Order No. M.C. No.1515 of 2006 & M.C. No.318 of 2012

06. 1. It is seen from record that the certified copy of impugned judgment has been filed since 28.10.2011.

2. Accordingly, the order dated 13.08.2008 of this Court is recalled. Further the Appellants being the claimants are exempted from payment of Court fees for the time being.

3. Both the Misc. Cases are disposed of.

MACA No.1020 of 2006

4. Issue notice to the Respondents on admission by registered post with A.D. fixing a short returnable date. Requisites shall be filed within seven days.

5. List this matter on 15th May, 2023.

( B.P. Routray) Judge B.K. Barik