Jk Lakshmi Cement Ltd vs Union Of India And Others
2023 Latest Caselaw 1467 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      W.P.(C) No. 28075 of 2020

            JK Lakshmi Cement Ltd.                       ....           Petitioner
                                                       Mr. L. Mishra, Advocate

                                          -versus-

            Union of India and Others
                                                       .... Opposite Parties
                             Mr. P.K. Parhi, Deputy Solicitor General of India
                                    Mr. Sunil Mishra, Add. Standing Counsel

                        CORAM:
                        THE CHIEF JUSTICE
                        JUSTICE M.S. RAMAN
                                           ORDER

13.02.2023 Order No.

06. 1. It is stated that SLP (C) No.26696 of 2019 has been filed against the judgment of this Court dated 17th April, 2019 (M/s. Safari Retreats Private Limited v. Chief Commissioner of Central Goods and Service Tax).

2. In that view of the matter, list on 25th September, 2023.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge Balaram