G.M(M.M. And Vig.) Presently vs Director Of Industries & Ors
2023 Latest Caselaw 1451 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK
                          ARBA NO.11 OF 2022
                          ARBA No.12 OF 2022
                          ARBA NO.13 OF 2022

             G.M(M.M. and Vig.) presently          ....                Appellant
             designated as D.G.M.(Procurement)

                                                     Mr.Gautam Mishra,Sr.Adv.
                                                             Mr. J.R.Deo, Adv.
                                         -versus-
             Director of Industries & Ors.        ....             Respondents

Mr.G.M.Rath,Adv.

CORAM:

DR. JUSTICE S.K. PANIGRAHI

Order ORDER No. 10.02.2023

06. 1. These matters are taken up by hybrid mode.

2. Heard learned counsel for the parties in all the above three

matters. Hearing is concluded. Judgment/Order is reserved.

(Dr. S.K. Panigrahi) Judge

LB