Rabinarayan Das vs State Of Odisha & Ors
2023 Latest Caselaw 1407 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           W.P.(C) No.3735 of 2023


                       Rabinarayan Das                       ....          Petitioner(s)
                                                                        Mr. P.K. Rath,
                                                                             Advocate
                                                  -versus-

                       State of Odisha & Ors.                ....      Opposite Party(s)
                                                                        Mr. S. Ghose,
                                                                     Addl. Govt. Adv.
                                                                        Mr. S.R. Pati,
                                                                            Advocate

                                 CORAM:
                                 JUSTICE BISWANATH RATH

                                                 ORDER

09.02.2023 Order No.

02. 1. Hearing concluded. Judgment reserved.

2. In the circumstance, this Court, however, directs, there shall be stay of recounting of votes by virtue of the impugned order at Annexure-1 till further direction to be given in the pronouncement of judgment in this case.

(Biswanath Rath) Judge

Ayaskanta Jena