State Of Orissa & Others vs Debasish Samal
2023 Latest Caselaw 1323 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       W.A. No.20 of 2022
                          (Arising out of WP(C) No.24101 of 2021)

              State of Orissa & Others                      ....    Appellants
                                        Mr. D. R. Mohapatra, Standing Counsel
                                   for School and Mass Education Department
                                           -versus-
              Debasish Samal                               .... Respondent/
                                                              Opp. Party

                                       CORAM:
                                      JUSTICE JASWANT SINGH
                                      JUSTICE M.S. SAHOO

                                             ORDER (Oral)

07.02.2023 (Hybrid Mode) Order No.

01. 1. Mr. Mohapatra, Standing Counsel for School and Mass Education Department prays for a short adjournment to produce recent decision rendered by the Ist Division Bench of this Court authoritatively deciding the identical issue after considering the judgments passed by the Hon'ble Supreme Court.

2. List on 31st March, 2023.

(Jaswant Singh) Judge

(M.S. Sahoo) Judge Sipun 7th February, 2023 Cuttack