Wednesday, 06, May, 2026
- Child Visitation: How can Throwing Tennis Ball towards Child amount to Criminal Assault?, HC Quashes Plea
- Bizarre: Seized Bribe Money Eaten away by Malkhana Rats, SC told
- हाई कोर्ट ने HDFC बैंक के CEO के खिलाफ रिश्वतखोरी का मामला खारिज किया, कहा- व्यक्तिगत द्वेष से प्रेरित थी FIR
- 'Call the Police': HC orders 24-hour Custody for Advocate over ‘Indolent’ conduct in Court
- पति के रिश्तेदारों को फंसाने की बढ़ती प्रवृत्ति चिंताजनक'; दहेज प्रकरण में हाईकोर्ट की सख्त टिप्पणी, FIR रद
- CfP: National Conference on ‘AI and Criminal Justice System’ by Dr. Ambedkar Law University, Tamil Nadu [June 18-19; Exciting Awards]: Submit Abstract by May 10!
- CfP: ALSA Law and Technology Conference by School of Law, DY Patil University, Navi Mumbai [Dec 11 – 13; Scopus Indexed]: Submit Now!
- Internship Opportunity at LLM Advocates [Online; 2 Positions; Unpaid; Content Writing]: Apply Now!
- जेल में ही कटेगी नारायण साईं की रातें: हाईकोर्ट ने ठुकराई जमानत याचिका, उम्रकैद की सजा रहेगी बरकरार
- सस्ते सामान के चक्कर में नहीं रुकेंगी सड़कें, हाई कोर्ट ने कहा- अब नियमों के घेरे में लगेंगे वीकली मार्केट
- Paralegal Volunteer & Internship Program (NV-PLV) 2026 at Nyayavani Foundation [Hybrid; 6 – 8 Weeks]: Apply by May 20
- सोनम रघुवंशी की जमानत रद्द कराने के लिए हाईकोर्ट में याचिका, सोनम को नोटिस
- CfP: International Journal of Advanced Legal Research (IJALR) [Vol 6, Issue 3, ISSN: 2582-7340, Manupatra, Google Scholar, 23+ Databases, Hard Copy]: Submit by May 15
- सुप्रीम कोर्ट: अब 34 नहीं, सबसे बड़ी अदालत में होंगे 38 जज, मोदी कैबिनेट ने दे दी मंजूरी
- रामपुर तिराहा गोलीकांड की जांच पर हाई कोर्ट सीबीआई से क्यों हुआ नाराज, 15 दिन की मोहलत दी
