Satyajeet Roy Choudhury vs State Of Odisha And Others
2023 Latest Caselaw 1305 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 W.P.(C) No. 18092 of 2018

             Satyajeet Roy Choudhury                ....                Petitioner
                                                              Mr. S.K. Das, Adv.

             State of Odisha and others             ....              Opp. Parties
                                                          Mr. R.N. Mishra, AGA
                                                   Mr. P. Chuli, Adv. [O.P. No.4]
                         CORAM:
                           JUSTICE SASHIKANTA MISHRA
                                     ORDER_
                                     07.02.2023

Order No.    1.    This matter is taken up through hybrid mode.
   11.       2.    This matter was listed for delivery of judgment.
    .

3. It is submitted by the parties that this matter and W.P.(C) No. 23997 of 2020 (which is on board today under the heading 'to be mentioned') are intricately related to each other and therefore, both may be disposed of by a common order.

4. Since the other matter has been directed to be listed for final disposal on Monday (13.02.2023), pronouncement of judgment in this case is deferred.

5. List this matter on Monday (13.02.2023) under the heading ' To be mentioned' along with W.P.(C) No. 23997 of 2020.

(Sashikanta Mishra) Judge

A.K. Rana