Purna Chandra Mohanty & Ors vs Unknown
2023 Latest Caselaw 1239 Ori

Citation : 2023 Latest Caselaw 1239 Ori
Judgement Date : 6 February, 2023

Orissa High Court

Purna Chandra Mohanty & Ors vs Unknown on 6 February, 2023

           IN THE HIGH COURT OF ORISSA AT CUTTACK

                               W.P.(C). No.16772 of 2006
        Purna Chandra Mohanty & Ors.               ....             Petitioner(s)
                                                              Mr.S.Sahoo, Adv.


                                        -versus-
        Commissioner, Consolidation,               ....             Opp.Party(s)
        Bhubaneswar & Ors.                                Mr.S.Mishra, ASC


                CORAM:
                     JUSTICE BISWANATH RATH
                                 ORDER

Order 06.02.2023 No.15

1. This writ petition stands disposed of vide judgment delivered today in separate sheets.

(Biswanath Rath) Judge

Sks

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