D.I.G.(P) vs Narayan Chandra
2023 Latest Caselaw 1207 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   W.A. No. 601 of 2021
               D.I.G.(P), C.R.P.F. and         ....              Appellants
               another
                                              Mr. Kailash Chandra Kar,
                                              Sr. Central Govt. Counsel
                                         -versus-
               Narayan Chandra                 ....            Respondent
               Mohapatra
                                            Mr. B.S.Tripathy-1, Advocate

                                  CORAM:
                                  JUSTICE JASWANT SINGH
                                  JUSTICE M.S.SAHOO

                                          ORDER(Oral)

        Order No.                          03.02.2023
                                          Hybrid Mode

03. 1. The matter was heard on 05.12.2022 and was directed to be dismissed and detailed orders were to follow.

However, while dictating the judgment, certain further clarifications were required for which the matter is listed today "To Be Mentioned."

2. Heard learned counsel for the appellants and learned counsel for the respondent.

3. The Writ Appeal is dismissed. Judgment is pronounced in separate sheets.

(Jaswant Singh) Judge

(M.S.Sahoo) Judge

3rd February, 2023 Cuttack dutta