Sujeet Sabar vs State Of Odisha
2023 Latest Caselaw 1185 Ori

          IN THE HIGH COURT OF ORISSA AT CUTTACK
                    CRLA No.461 of 2020
        Sujeet Sabar                           ....          Appellant
                                              Mr. N. R. Mohanty, Adv.

                                   -versus-
        State of Odisha                    ....          Respondent
                                          Ms. Samapika Mishra, ASC



                 CORAM:
                 MR. JUSTICE D. DASH
                 DR. JUSTICE S.K. PANIGRAHI
                                ORDER

Order                          03.02.2023
No.                       I.A. No.882 of 2020

08. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. The Appellant (Sujeet Sabar) by filing this application

under Section 389 of the Cr.P.C. has prayed for

suspension of execution of sentence imposed upon him in

S.T. No.24 of 2016 by the learned Sessions Judge,

Gajapati, Parlakhemundi and his release on bail pending

disposal of this Appeal.

2. Heard.

3. Taking into account the submissions made and on

going through the impugned judgment as well as the

depositions of the prosecution witnesses and further

// 2 //

viewing the other surrounding circumstances, We are not

inclined to accept the prayer, as advanced in the

Application for suspension of execution of sentence and

release of the Appellant on bail pending disposal of the

Appeal.

4. The I.A. is, accordingly, dismissed.

            .                                             (D. Dash)
                                                            Judge



                                                      (Dr. S.K. Panigrahi)
                                                              Judge
                        CRLA No.461 of 2020

09. 1. List this matter for hearing in the week commencing

10th April, 2023.

            .                                             (D. Dash)
                                                            Judge



                                                      (Dr. S.K. Panigrahi)
                                                              Judge

B.Jhankar