Padmanavamahanta @ vs State Of Orissa
2023 Latest Caselaw 1160 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                            CRLA No.270 of 2012
                PadmanavaMahanta @          ....           Appellants
                Padmalava Mahanta & Anr.
                                      Mr. Amrit Baral, Amicus Curiae

                                         -versus-
                State of Orissa                     ....          Respondent

Mr. S.S. Kanungo, AGA

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 02.02.2023

23. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellants and learned

Additional Government Advocate for the State.

3. Hearing being concluded, judgment is reserved.

            .                                              (D. Dash)
                                                             Judge

(Dr. S.K. Panigrahi) Judge B.Jhankar