Bhagaban Sahu vs State Of Odisha (Vig.)
2023 Latest Caselaw 1159 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  TRPCRL No.66 of 2022

                 1. Bhagaban Sahu                  ....         Petitioners
                 2. Surabhi Kumari Sahu
                                      Mr. Prasanta Kumar Nanda, Advocate

                                             Versus
                 State of Odisha (Vig.)                ....                  Opp. Party
                                                                                None

                       CORAM:
                         JUSTICE SAVITRI RATHO
                                    ORDER

Order No. 02.02.2023

06. (through hybrid mode)

1. This matter has been listed under the heading "To Be Mentioned".

2. Though this matter was passed over once, learned Additional Standing Counsel (Vigilance) does not appear in the case.

3. In reply to the query of the Court, Mr. Prasanta Kumar Nanda, learned counsel for the Petitioner has submitted that the trial in the case has not yet commenced.

4. The judgment in the case is reserved.

......................... (Savitri Ratho) Judge puspa