Samresh Jena @ Pintu @ Bawa vs State Of Orissa & Another
2023 Latest Caselaw 1154 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   CRLMC No.72 of 2016

                  Samresh Jena @ Pintu @ Bawa            ....           Petitioner
                                                         Mr. S.Sharma, Advocate
                                              -versus-
                  State of Orissa & another              ....       Opp. Parties
                                                         Mr.P.K.Patnaik, A.G.A.

                                         CORAM:
                                  JUSTICE G. SATAPATHY
                                          ORDER

Order No.                                02.02.2023

    10.      1.      This matter is taken up through Hybrid Arrangement (Virtual
             /Physical Mode).

2. Heard Mr.S.Sharma, learned counsel for the petitioner and Mr.P.K.Pattnaik, learned AGA.

3. Hearing is concluded and judgment is reserved.

( G. Satapathy) Judge Kishore