Bhagaban Prasad Sahu vs State Of Orissa And
2023 Latest Caselaw 1142 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK
                           CRLMC No.2018 of 2015


                 Bhagaban Prasad Sahu     ....      Petitioners
                 and others
                                     Mr. D. Routray, Advocate

                                    -versus-
                 State of Orissa and          ....    Opp. Parties
                 another
                                         Mr. P.K. Pattnaik, A.G.A.

                                      CORAM:
                              JUSTICE G. SATAPATHY

                                      ORDER

Order No.                           02.02.2023

      08.   1.     This matter is taken up through Hybrid Arrangement

(Virtual /Physical Mode).

2. Heard Mr. D. Routray, learned counsel for the Petitioners and Mr. P.K. Pattnaik, learned Additional Government Advocate for the State.

3. Hearing is concluded and Judgment is reserved.

( G. Satapathy) Judge Priyajit