Deba Madkami vs State Of Odisha
2023 Latest Caselaw 1118 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                            CRLA No.120 of 2020
                Deba Madkami                        ....           Appellant
                                             Mr. Jugala Kishore Panda, Adv.

                                         -versus-
                State of Odisha                  ....          Respondent

Ms. Samapika Mishra, ASC

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 01.02.2023

15. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellant and learned

Additional Standing Counsel for the State.

3. Hearing being concluded, judgment is reserved.

            .                                              (D. Dash)
                                                             Judge

(Dr. S.K. Panigrahi) Judge B.Jhankar