Sunita Malik vs State Of Odisha And Others
2023 Latest Caselaw 1106 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                               WP.(C) No. 13154 of 2022

            Sunita Malik                        ....                     Petitioner
                                                          Mr. S.K. Ojha, Adv.
                                           -Versus -
            State of Odisha and others           ....            Opposite Parties

                                                                Mr. R.N. Mishra,
                                                          Additional Government
                                                                       Advocate


                       CORAM:
                         JUSTICE SASHIKANTA MISHRA
                                        ORDER_
                                       01.02.2023
                           WP.(C) Nos. 13154 and 16096 of 2022

Order No.
              1.

These matters are taken up through hybrid mode.

6.

2. Hearing is concluded. Judgment reserved.

(Sashikanta Mishra) Judge

B.C. Tudu