Dr.Ranjit Mohapatra vs Unknown
2023 Latest Caselaw 1105 Ori

Citation : 2023 Latest Caselaw 1105 Ori
Judgement Date : 1 February, 2023

Orissa High Court

Dr.Ranjit Mohapatra vs Unknown on 1 February, 2023

           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  W.P.(C). No.17597 of 2010
        Dr.Ranjit Mohapatra                          ....             Petitioner(s)
                                                              Mr.U.K.Samal.Adv.

                                                                                ,
                                          -versus-
        Utkal University & Ors.                      ....            Opp.Party(s)
                                                          Mr.G.P.Mohanty, Adv.


                CORAM:
                     JUSTICE BISWANATH RATH
                                 ORDER

Order 01.02.2023 No.4

1. This writ petition succeeds vide judgment delivered in separate sheets.

(Biswanath Rath) Judge

Sks

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