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Pradipta Kumar Ratha vs Mitanjali Ratha
2023 Latest Caselaw 16013 Ori

Citation : 2023 Latest Caselaw 16013 Ori
Judgement Date : 13 December, 2023

Orissa High Court

Pradipta Kumar Ratha vs Mitanjali Ratha on 13 December, 2023

Author: Arindam Sinha

Bench: Arindam Sinha

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          MATA No. 371 of 2023

                  Pradipta Kumar Ratha                     ....                     Appellant


                                                                    Ms. T. Sinha, Advocate
                                                   -versus-

                  Mitanjali Ratha                          ....                   Respondent


                             CORAM:
                                        JUSTICE ARINDAM SINHA
                                        JUSTICE SIBO SANKAR MISHRA

                                               ORDER

13.12.2023 Order No.

01. 1. Ms. Sinha, learned advocate appears on behalf of appellant-

husband and submits, her client is aggrieved by judgment dated 2nd August, 2023, whereby the civil proceeding for dissolution of marriage was dismissed. The appeal has been filed in time.

2. Appellant will put in requisites for issuance of notice of appeal. The lower Court record be called for.

3. List on 8th January, 2024.

(Arindam Sinha) Judge

Judge Signed by: PRASANT KUMAR SAHOO Reason: Authentication Prasant Location: Orissa High Court Date: 13-Dec-2023 19:00:59

 
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