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Debaraj Sahoo & Anr vs Union Of India .... Opposite Party(S)
2023 Latest Caselaw 16012 Ori

Citation : 2023 Latest Caselaw 16012 Ori
Judgement Date : 13 December, 2023

Orissa High Court

Debaraj Sahoo & Anr vs Union Of India .... Opposite Party(S) on 13 December, 2023

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             W.P.(C) No.39597 of 2023

                                  Debaraj Sahoo & Anr.              ....        Petitioner(s)
                                                         Mr. Sankaracharya Choudhury, Adv.
                                                          -versus-
                                  Union of India                    ....     Opposite Party(s)



                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI
             Order                                         ORDER
             No.                                          13.12.2023

01. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 13-Dec-2023 16:05:57

 
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