State Of Odisha And Another vs Ghasiram Bibhar
2023 Latest Caselaw 15997 Ori

Orissa High Court

State Of Odisha And Another vs Ghasiram Bibhar on 13 December, 2023

Bench: B.R. Sarangi, Murahari Sri Raman

                                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                            W.A. No. 2812 of 2023

                                    State of Odisha and another               ....          Appellants
                                               Mr. R.N. Mishra, Additional Government Advocate
                                                            -versus-
                                    Ghasiram Bibhar                        ....      Respondent


                                               CORAM:
                                               ACTING CHIEF JUSTICE DR. B.R. SARANGI
                                               MR. JUSTICE MURAHARI SRI RAMAN
                                                                ORDER

Order No. 13.12.2023 I.A. No.8216 of 2023 and W.A. No.2812 of 2023

03. 1. This matter is taken up through Hybrid mode.

2. Heard.

3. Mr. R. N. Mishra, learned Additional Government Advocate appearing for the State-Appellants contended that the matter is covered by the judgment of this Court in the case of State of Odisha and another v. Joseph Barik; 2023 (II) ILR Cut-361. But, this appeal has been filed with delay of 230 days.

4. Issue notice to the Respondent on the question of limitation by registered post with A.D., for which requisites shall be filed within three working days. Office shall send notice to the said Respondent fixing an early returnable date.

(DR. B.R. SARANGI) ACTING CHIEF JUSTICE

(M.S. RAMAN) JUDGE S. Behera/ M. Panda

Location: High Court of Orissa, Cuttack