Kapila Chandra Panda And Others vs Bishnu Charan Jena And Others
2023 Latest Caselaw 15972 Ori

Orissa High Court

Kapila Chandra Panda And Others vs Bishnu Charan Jena And Others on 12 December, 2023

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                      S.A. No.229 of 1987

                                    Kapila Chandra Panda and others                 Appellants
                                                        Mr. D.P. Mohanty, Advocate appearing
                                                                on behalf of Mr. B.H. Mohanty,
                                                                                      Advocate
                                                            -versus-
                                    Bishnu Charan Jena and others     ....          Respondents
                                                                                         None
                                                        CORAM:
                                               MR. JUSTICE A.C. BEHERA

                                                              ORDER

       Order No.                                             12.12.2023
             12.               1.      This matter is taken up through Hybrid Arrangement (Virtual
                               /Physical Mode).

2. Hearing is concluded and judgment is reserved.

( A.C. Behera ) Judge Jagabandhu