Dr. Dillip Kumar Naik vs Utkal University
2023 Latest Caselaw 15883 Ori

Citation : 2023 Latest Caselaw 15883 Ori
Judgement Date : 11 December, 2023

Orissa High Court

Dr. Dillip Kumar Naik vs Utkal University on 11 December, 2023

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          W.P.(C) No.19360 of 2015

                            Dr. Dillip Kumar Naik               ....                     Petitioner
                                                                       Mr. J.K. Rath, Sr. Advocate

                                                    -versus-
                            Utkal University, BBSR &
                            Others                     ....                     Opposite Parties
                                                                                Mr. B.K. Dash, Adv.
                                                                                      for O.P.1 to 4
                                                                        Mr.M.K. Balabantaray, AGA



                                                     CORAM:
                                      JUSTICE BIRAJA PRASANNA SATAPATHY
                                                       ORDER

               Order No.                             11.12.2023
                     17. 1.            This matter is taken up through Hybrid

Arrangement (Virtual/Physical) Mode.

2. Heard learned counsel appearing for the Parties.

3. It is fairly contended that by Mr. B.K. Dash, learned counsel appearing for the University that the issue involved in the present case is squarely covered by the judgment passed by this Court on 03.08.2023 in W.P.(C) No.14751 of 2015.

4. Considering the submissions made, this Writ Petition is disposed of in the light of judgment passed on 03.08.2023 in W.P.(C) No.14751 of 2015. However, it is further observed that consequential follow up action shall be taken by the University for compliance of the order.

Reason: Authentication (Biraja Prasanna Satapathy) Location: HIGH COURT OF ORISSA, CUTTACK Date: 13-Dec-2023 12:31:33 Judge Subrat