Rajkishore Mallick vs State Of Odisha & Ors. .... Opposite ...
2023 Latest Caselaw 15841 Ori

Orissa High Court

Rajkishore Mallick vs State Of Odisha & Ors. .... Opposite ... on 8 December, 2023

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               CRLREV No.669 of 2017

                                 Rajkishore Mallick                       ....           Petitioner
                                                                          Mr. S. K. Mohanty, Adv.
                                                               -versus-
                                 State of Odisha & Ors.                   ....      Opposite Parties
                                                                               Mr. D. Mund, A.G.A.

                                          CORAM:
                                          DR. JUSTICE S.K. PANIGRAHI

                                                           ORDER

            Order                                         08.12.2023
            No.
             13.                 1.      This   matter    is     taken     up     through     hybrid

                                 arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ order is

reserved.

(Dr. S.K. Panigrahi) Judge Sumitra

Location: Odisha High Court,Cuttack