Udayanath Biswal vs Basant Kumar Rout And Another
2023 Latest Caselaw 15779 Ori

Orissa High Court

Udayanath Biswal vs Basant Kumar Rout And Another on 8 December, 2023

Author: Arindam Sinha

Bench: Arindam Sinha

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                MATA No. 147 of 2019


            Udayanath Biswal                       ....           Appellant


                                                                    None
                                      -versus-

            Basant Kumar Rout and another          ....        Respondents

                                                    Mr. A. Sahu, Advocate




                      CORAM:
                                JUSTICE ARINDAM SINHA
                                JUSTICE SIBO SANKAR MISHRA


                                       ORDER

08.12.2023

Order No.

09. 1. None appears on behalf of appellant-father. Mr. Sahu, learned

advocate appears on behalf of respondents, who are the maternal

grandfather and the daughter.

2. Impugned is judgment dated 30th September, 2019 of the

family Court directing payment of maintenance for the girl at ₹8,000/-

per month commencing from date of filing the maintenance petition.

On query from Court Mr. Sahu submits, there is no stay order.

// 2 //

3. Respondents may proceed in execution.

4. List on 10th January, 2024. It is made clear, in event appellant

continues to go unrepresented on adjourned date or thereafter, the

appeal will be dismissed. Mr. Sahu is requested to communicate

website copy of our order to learned advocate for appellant and obtain

acknowledgement.

(Arindam Sinha) Judge

(S.S. Mishra) Judge Sks

Designation: PERSONAL ASSISTANT