Kanhei Ch. Barik vs P.O. Labour Court
2023 Latest Caselaw 15694 Ori

Orissa High Court

Kanhei Ch. Barik vs P.O. Labour Court on 6 December, 2023

Bench: B.R. Sarangi, Murahari Sri Raman

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  W.P.(C) No. 14097 of 2015

            Kanhei Ch. Barik                             ...           Petitioner
                                       Mr. Siddharth Mishra, Advocate
                                 -versus-
            P.O. Labour Court, Sambalpur and ... Opposite Parties
            Another
                               Mr. S.N. Nayak, Addl. Standing Counsel
                                Mr. Sarada Prasanna Sarangi, Advocate


            CORAM:
            ACTING CHIEF JUSTICE DR. B.R. SARANGI
            MR. JUSTICE MURAHARI SRI RAMAN
                                         ORDER

Order No. 06.12.2023

11. 1. Heard Mr. Siddhartha Mishra, learned counsel appearing for the petitioner, Mr. Sarada Prasanna Sarangi, learned counsel for the Opposite Party No.2 and Mr. S.N. Nayak, learned Addl. Standing Counsel for the State-Opposite Party.

2. Learned counsel for the petitioner contended that this matter is covered by the judgment of this Court dated 22.03.2023 in W.P.(C) No.9304 of 2015 (Singh Rai Majhi v. Presiding Officer, Labour Court and Another). Thereby, the present petition should be disposed of in terms of the said judgment. Mr. S.P. Sarangi, learned counsel for Opposite Party No.2 disputes such position.

3. In that view of the matter, the present writ petition stands disposed of in terms of the abovementioned judgment in Singh Rai Majhi (supra).

(DR. B.R. SARANGI) ACTING CHIEF JUSTICE

(M.S. RAMAN) JUDGE SK Jena/Secy.

Location: High Court of Orissa, Cuttack.