Sujit Ku. Das vs Vice Chancellor
2023 Latest Caselaw 15664 Ori

Orissa High Court

Sujit Ku. Das vs Vice Chancellor on 6 December, 2023

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 W.P.(C) No.20708 of 2016

                            Sujit Ku. Das                            ....                    Petitioner
                                                                             Mr. B. Mohanty, Advocate


                                                                  -versus-
                            Vice Chancellor, OUAT
                            and Others                               ....        Opposite Parties
                                                                                Mr. S. Jena, AGA
                                                            Mr.G. Mishra, Sr. Advocate O.P.1 to 3

                                                     CORAM:
                                     JUSTICE BIRAJA PRASANNA SATAPATHY

                                                                ORDER

               Order No.                                      06.12.2023
                     04. 1.               This    matter    is taken up           through   Hybrid

Arrangement (Virtual/Physical) Mode.

2. Heard learned counsel appearing for the Parties.

3. It is agreed by learned Counsel for the Parties that the issue involved in this Writ Petition is analogous to W.P.(C) No.8489 of 2023 & batch, which has been disposed of by this Court, vide judgment dated 19.10.2023.

4. Therefore, in view of the detailed reasons indicated in judgment dated 19.10.2023 passed by this Court in W.P.(C) No.8489 of 2023 & batch, this Writ Petition stands disposed of in terms of the said order.

(Biraja Prasanna Satapathy) Location: HIGH COURT OF ORISSA, CUTTACK Date: 08-Dec-2023 13:54:35 Judge

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