Prafulla Kumar Mishra vs Surendra Kumar
2023 Latest Caselaw 15621 Ori

Orissa High Court

Prafulla Kumar Mishra vs Surendra Kumar on 5 December, 2023

Bench: B.R. Sarangi, Murahari Sri Raman

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            CONTC No.9350 of 2023

          Prafulla Kumar Mishra                        .....                               Petitioner
                                                                      Mr. P.K. Pattanaik, Advocate
                                                       Vs.
          Surendra Kumar, IAS, Addl.                   .....                        Opposite Parties
          Chief Secretary to Govt. of
          Odisha & Another

                             CORAM:
                                ACTING CHIEF JUSTICE DR. B.R. SARANGI
                                MR. JUSTICE MURAHARI SRI RAMAN
                                                               ORDER

05.12.2023 Order No. This matter is taken up through hybrid mode.

01.

2. Heard Mr. P.K. Pattanaik, learned counsel appearing for the Petitioners.

3. It appears that the judgment dated 27.09.2022 passed by this Court in W.P.(C) No.9502 of 2007 has not yet been complied with.

4. Let the Opposite Parties comply with the same, if not already complied with in the meantime, within a period of three months from the date of communication/production of certified/authenticated copy of this order by the Petitioners.

5. Contempt petition is, accordingly, disposed of.

(DR. B.R. SARANGI) ACTING CHIEF JUSTICE

LaxmikantMOHAPATRA Designation: SENIOR STENOGRAPHER Reason: Authentication (M.S. RAMAN) Location: HIGH COURT OF ORISSA, CUTTACK Date: 06-Dec-2023 10:24:57 JUDGE