Chandramani Behera vs State Of Odisha
2023 Latest Caselaw 15603 Ori

Orissa High Court

Chandramani Behera vs State Of Odisha on 5 December, 2023

Bench: D.Dash, G.Satapathy

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                CRLA No.550 of 2012
                                 Chandramani Behera          ....                     Appellant
                                                                              Mr. A.K. Parida,
                                                                                    Advocate
                                                             -versus-

                                 State of Odisha                    ....            Respondent
                                                                            Mr. P.K. Mohanty,
                                                                                        ASC
                                         CORAM:
                                         MR. JUSTICE D.DASH
                                         MR. JUSTICE G.SATAPATHY
                                                             ORDER

05.12.2023 Order No.

08. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. A.K. Parida, learned counsel for the Appellant and Mr. P.K. Mohanty, learned Additional Standing Counsel.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge Kishore/Subhasmita

Location: High Court of Orissa