Manoranjan Das vs State Of Odisha
2023 Latest Caselaw 9931 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 BLAPL No. 6934 of 2023

                              Manoranjan Das                   ....                  Petitioner
                                                                    Mr. D. Panda, Advocate

                                                        -versus-

                          State of Odisha                      ....             Opposite Party
                                                                       Mr. K.K. Gaya, ASC

                                            CORAM: JUSTICE V. NARASINGH

                                                      ORDER

23.08.2023 Order No.

04. 1. As prayed for by the learned counsel for the State, list this matter on 29.08.2023 at 2:00 P.M.

2. Copy of the judgment dated 25.04.2022 in CRLMC No.652 of 2022 submitted by the learned counsel for the petitioner is taken on record.

(V. NARASINGH) Judge Santoshi

Signature Not Verified Digitally Signed Signed by: SANTOSHI LENKA Reason: Authentication Location: High Court of Orissa Date: 24-Aug-2023 17:51:37