Madan Mohan Pradhan vs State Of Odisha & Ors
2023 Latest Caselaw 9917 Ori

                               IN THE HIGH COURT OF ORISSA AT CUTTACK

                                            W.P (C) No. 27195 of 2023

                 Madan Mohan Pradhan                  .....                               Petitioner
                                                                         Mr. S.K. Dalai, Advocate

                                                      Vs.
                State of Odisha & Ors.                .....                       Opposite Parties
                                                                             Mr. T. Patnaik, ASC

                                CORAM:
                                   DR. JUSTICE B.R. SARANGI
                                   MR. JUSTICE MURAHARI SRI RAMAN

                                                             ORDER

23.08.2023

Order No. This matter is taken up through hybrid mode.

2. Heard Mr. S.K. Dalai, learned counsel appearing for the petitioner and Mr. T. Patnaik, learned Additional Standing Counsel appearing for the State-opposite parties.

3. Hearing is concluded and judgment is reserved.

(DR. B.R. SARANGI) JUDGE

Alok (M.S. RAMAN) JUDGE

Signature Not Verified Digitally Signed Signed by: ALOK RANJAN SETHY Designation: Secretary Reason: Authentication Location: Orissa High Court Date: 24-Aug-2023 13:45:51