Subhasmita Tarania vs State Of Odisha
2023 Latest Caselaw 9838 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             ABLAPL No. 1898 of 2023

                            Subhasmita Tarania                   ....           Petitioner
                                                                 Mr. N.K. Rout, Advocate

                                                      -versus-

                           State of Odisha                       ....            Opp. Party
                                                                       Mr. D. Biswal, ASC

                                     CORAM:
                                     JUSTICE CHITTARANJAN DASH

                                                    ORDER

Order No. 22.08.2023

05. I.A. No. 1247 of 2023

1. Heard learned Counsels for the parties.

2. Learned counsel for the Petitioner submits the photocopy of the judgment passed by the learned J.M.F.C., Cuttack dated 23rd May, 2023. The scan copy of the entire case record be placed before this Court by the next date.

3. List this matter on 12th, September, 2023.

(Chittaranjan Dash) Judge

B.K Sahoo

Signature Not Verified Digitally Signed Signed by: BIJAY KETAN SAHOO Reason: Authentication Location: HIGH COURT OF ORISSA Date: 23-Aug-2023 18:24:56