Lingaraj Rout & Others vs Managing Director
2023 Latest Caselaw 9712 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 \




                                             RSA No. 384 of 2018
                              Lingaraj Rout & others               ....           Appellants
                                                              Mr. A.K. Mohapatra, Advocate
                                                         -versus-
                              Managing Director, Orissa             ....        Respondents
                              Industrial Infrastructure
                              Development Corporation Ltd.,
                              Bhubaneswar & others
                                                                 Mr. Amiya Mishra, AGA
                                                       Mr. S. Patra ASC for (R-2,4,5 & 6)
                                                          Mr. A.P. Bose, Advocate for R-3
                                                 Mr. Lalit Mishra, Advocate for Intervener



                                     CORAM:
                                     JUSTICE CHITTARANJAN DASH


                                                        ORDER

Order No. 21.08.2023

15. 1. Hearing is concluded judgment is reserved.

2. The written note of submissions filed by the Appellants has been taken to record.

(Chittaranjan Dash) Judge B.K Sahoo

Signature Not Verified Digitally Signed Signed by: BIJAY KETAN SAHOO Reason: Authentication Location: HIGH COURT OF ORISSA Date: 22-Aug-2023 17:04:31