Karma Tumudia vs State Of Orissa
2023 Latest Caselaw 9688 Ori

                                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                             CRLA No.134 of 2016
                                         Karma Tumudia                          ....            Appellant

                                                                   Ms. Mamata Mishra, Amicus Curiae

                                                                    -versus-

                                         State of Orissa                       ....           Respondent

Mr. S. K. Nayak, AGA

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 21.08.2023

17. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. In spite of the fact that the Appellant has written a

letter from the prison that the Appeal be argued by Mr.

Lalitendu Bhuyan, learned Advocate in whose favour

Vakalatnama has been executed by him, Mr. Lalitendu

Bhuyan, learned Advocate does not, however, appear

when the matter is called.

3. Therefore, Ms. Mamata Mishra, learned Amicus Curiae

engaged earlier vide order dated 10.04.2023 is requested

to argue the Appeal on behalf of the Appellant.

Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 21-Aug-2023 16:45:27 // 2 //

4. Heard learned counsel for the Parties.

5. Hearing being concluded; judgment is reserved.

                                .                                                    (D. Dash)
                                                                                       Judge




                                                                               (Dr. S.K. Panigrahi)
                                                                                       Judge

                  B.Jhankar





Digitally Signed

Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 21-Aug-2023 16:45:27