Citation : 2023 Latest Caselaw 9527 Ori
Judgement Date : 18 August, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLA No.680 of 2016
Pabitra Bhue .... Appellant
Mr. Bhabani Sankar Das, Adv.
Mr. S.K. Gartia, Adv.
-versus-
State of Orissa .... Respondent
Mr. S.K. Nayak, AGA
CORAM:
MR. JUSTICE D. DASH
DR. JUSTICE S.K. PANIGRAHI
ORDER
Order 18.08.2023
No. (CRLA Nos.680 of 2016 and 343 of 2015)
07. 1. Both the matters are taken up through hybrid
arrangement (virtual / physical) mode.
2. Heard learned counsel for the Parties.
3. Hearing being concluded; judgment is reserved.
. (D. Dash)
Judge
(Dr. S.K. Panigrahi)
Judge
B.Jhankar
Signature Not Verified
Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 18-Aug-2023 17:43:09
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