Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Raju @ Rajkishore Das vs State Of Orissa
2023 Latest Caselaw 9175 Ori

Citation : 2023 Latest Caselaw 9175 Ori
Judgement Date : 11 August, 2023

Orissa High Court
Raju @ Rajkishore Das vs State Of Orissa on 11 August, 2023
                                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                         CRLA No.601 of 2017
                                          Raju @ Rajkishore Das                  ....          Appellant
                                                                               Mr. Pabitra Kumar Nayak,
                                                                                                  Adv.
                                                                    -versus-
                                          State of Orissa                      ....         Respondent
                                                                                Mr. P.C. Mohanty, ASC

                                                        CORAM:
                                                        MR. JUSTICE D. DASH
                                                        DR. JUSTICE S.K. PANIGRAHI
                                                                   ORDER
                   Order                                          11.08.2023
                   No.                          (CRLA No.601 of 2017 and JCRLA No.69 of 2016)

11. 1. Both the matters are taken up through hybrid

arrangement (virtual / physical) mode.

2. Heard learned counsel for the Parties.

3. Hearing being concluded; judgment is reserved.

                                 .                                                     (D. Dash)
                                                                                         Judge



                                                                                   (Dr. S.K. Panigrahi)
                                                                                           Judge

                   B.Jhankar



Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary

Location: HIGH COURT OF ORISSA, CUTTACK Date: 11-Aug-2023 20:13:33

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter