Dr. Anjali Pattnaik vs Unknown
2023 Latest Caselaw 9167 Ori

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                   W.P.(C) No. 16172 of 2016


                         Dr. Anjali Pattnaik                       ....                   Petitioner
                                                                         Mr. K. Pattnaik, Advocate
                                                           - Versus -
                         Berhampur University & Others                  ....            Opp.Parties
                                                    Mr. Anshuram Mishra, Adv. for O.P. Nos. 1, 2
                                                                                             &3
                                                     Mr. S. Udgata, Advocate, ADv. for O.P. No.4

                                                    Mr. J.K. Mishra, Sr. Advocate along with Mr.
                                                                  P.C. Behera Adv. for O.P. No.5
                                               CORAM:
                                                 JUSTICE SASHIKANTA MISHRA

                                                          ORDER

11.08.2023

Order No. 1. This matter is taken up through hybrid mode.

12. 2. Hearing is concluded and judgment reserved.

3. Parties may file their written note of submissions and memo of citations, if any, within ten days.

(Sashikanta Mishra) Judge

A.K. Rana

Signature Not Verified Digitally Signed Signed by: AJAYA KUMAR RANA Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa, at Cuttack