State Of Orissa & Anr vs Amarendra Mallick (Since Dead)
2023 Latest Caselaw 9163 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             W.P (C) No. 24079 of 2012

                  State of Orissa & Anr.                .....                            Petitioner
                                                                            Mr. A.K. Mishra, AGA

                                                        Vs.
                 Amarendra Mallick (since dead)         .....                       Opposite Parties
                 represented by LRs.                                 Mr. M. Kanungo, Sr. Advocate
                                                                      along with Mr. S.R. Mohanty,
                                                                                          Advocate


                                  CORAM:
                                     DR. JUSTICE B.R. SARANGI
                                     MR. JUSTICE MURAHARI SRI RAMAN

                                                               ORDER

11.08.2023

Order No. This matter is taken up through hybrid mode.

2. Heard Mr. A.K. Mishra, learned Additional Government Advocate appearing for the State-petitioners and Mr. M. Kanungo, learned Senior Counsel along with Mr. S.R. Mohanty, learned counsel appearing for the opposite parties.

3. Hearing is concluded and judgment is reserved.

(DR. B.R. SARANGI) JUDGE

Signature Not Verified Digitally Signed Alok SETHY Signed by: ALOK RANJAN Designation: Secretary (M.S. RAMAN) Reason: Authentication JUDGE Location: Orissa High Court Date: 14-Aug-2023 12:09:31