Minati Patra vs The Sales Unit Head
2023 Latest Caselaw 9054 Ori

Signature Not Verified
Digitally Signed
Signed by: SANGRAM DAS
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 11-Aug-2023 14:45:46




                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                       RSA No. 6 of 2023
                                 Minati Patra                               ....        Appellant
                                                                            Mr.K.Rath, Advocate
                                                          -versus-
                                 The Sales Unit Head, ACC Limited, ....              Respondents
                                 BBSR & Ors.
                                           CORAM:
                                           JUSTICE B. P. ROUTRAY

                                                           ORDER

10.08.2023 I.A. No. 753 of 2023 Order No.

01. 1. The matter is taken up through Hybrid mode.

2. The delay pointed out by S.R. is ignored since the certified copy of the impugned judgment passed in the First Appeal has been filed along with present appeal.

3. The I.A. is disposed of.

4. List on 14th September, 2023 under Order 41 Rule 11 CPC for hearing.

( B.P. Routray) Judge

S.Das