Prasanta Kumar Swain vs M/S. Satyabrata Sahu
2023 Latest Caselaw 9053 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                CONTC No.5548 of 2023

          Prasanta Kumar Swain                            .....                              Petitioner
                                                                               Mr. B. Dash, Advocate
                                                          Vs.
          M/s. Satyabrata Sahu, I.A.S.,                   .....                         Opposite Party
          Bhubaneswar
                                                                             Mr. S.N. Nayak, ASC
                             CORAM:
                                DR. JUSTICE B.R. SARANGI
                                MR. JUSTICE MURAHARI SRI RAMAN

                                                                 ORDER

10.08.2023 Order No. This matter is taken up through hybrid mode.

01.

2. Heard Mr. B. Dash, learned counsel appearing for the Petitioner.

3. It appears that the judgment dated 08.07.2022 passed by this Court in W.P.(C) No.6658 of 2014 has not yet been complied with.

4. Let the Opposite Party comply with the same, if not already complied with in the meantime, within a period of three months from the date of communication/production of certified/authenticated copy of this order by the Petitioner.

5. Contempt petition is, accordingly, disposed of.

(DR. B.R. SARANGI) JUDGE

(M.S. RAMAN) JUDGE Laxmikant Signature Not Verified Digitally Signed Signed by: LAXMIKANT MOHAPATRA Designation: Junior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 10-Aug-2023 15:10:20