Shiv Prasad Bhagat vs State Of Odisha And Others
2023 Latest Caselaw 9051 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  W.P (C) No. 7681 of 2023

               Shiv Prasad Bhagat                           .....                                  Petitioner
                                                                         Mr. P.K. Rath, Sr. Adv. along with
                                                                                    Mr. S.K. Behera, Adv.
                                                            Vs.
               State of Odisha and others                   .....                            Opposite Parties
                                                                                    Mr. P.P. Mohanty, AGA
                                CORAM:
                                    DR. JUSTICE B.R. SARANGI
                                    MR. JUSTICE MURAHARI SRI RAMAN

                                                                   ORDER

10.08.2023 Order No. This matter is taken up by hybrid mode.

2. Heard Mr. P.K. Rath, learned Senior Counsel appearing along with Mr. S.K. Behera, learned counsel for the petitioner; Mr. P.P. Mohanty, learned Addl. Government Advocate appearing for the State-opposite parties.

3. Hearing is concluded and judgment reserved.

               Ashok                                                           (DR. B.R. SARANGI)
                                                                                     JUDGE


                                                                                 (M.S. RAMAN)
                                                                                    JUDGE




Signature Not Verified
Digitally Signed

Signed by: ASHOK KUMAR JAGADEB MOHAPATRA Designation: Personal Assistant Reason: Authentication Location: HIGH COURT OF ORISSA Date: 10-Aug-2023 16:53:51