Gobinda Hesha vs State Of Orissa
2023 Latest Caselaw 8961 Ori

                                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                         JCRLA No.90 of 2017
                                          Gobinda Hesha                       ....          Appellant
                                                                          Ms. Swarnalata Panda, Adv.
                                                                    -versus-
                                          State of Orissa                    ....          Respondent

Mr. S.K. Nayak, AGA

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 09.08.2023

02. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned counsel for the Parties.

3. Hearing being concluded; judgment is reserved.

                                  .                                                    (D. Dash)
                                                                                         Judge

(Dr. S.K. Panigrahi) Judge

B.Jhankar

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 10-Aug-2023 17:04:39