Saroj Kumar Malik And Others vs State Of Odisha And Others
2023 Latest Caselaw 8957 Ori

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         W.P.(C) No.35850 of 2021


                                        Saroj Kumar Malik and others         ....           Petitioners
                                                                  Mr. Manoj Ku. Mishra, Sr. Advocate
                                                                   -versus-
                                        State of Odisha and others           ....      Opposite Parties
                                                                               Mr. I. Mohanty, A.S.C.
                                                                   Mr. R.N. Mishra, Advocate for O.P.
                                                                                                 No.3
                                                               Mr. G.R. Sethi, Advocate for O.P. No.2
                                                                  Mr. G. Rout, Advocate for O.P. No.1
                                                             CORAM:
                                                    JUSTICE A.K. MOHAPATRA

                                                                        ORDER

Order No. 09.08.2023 W.P.(C) No.35850 of 2021, CONTC No.1902 of 2022 and CONTC No.1104 of 2023

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16. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Head learned counsel appearing for the respective parties.

3. Hearing is concluded and judgment is reserved.

4. Interim order passed earlier shall continue till pronouncement of the judgment.

( A.K. Mohapatra ) Judge Jagabandhu Signature Not Verified Digitally Signed Signed by: JAGABANDHU BEHERA Designation: Secretary-in-Charge Reason: Authentication Location: OHC, CUTTACK Date: 09-Aug-2023 18:30:32