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Tapan Kumar Mohanty vs State Of Odisha And Others
2023 Latest Caselaw 8926 Ori

Citation : 2023 Latest Caselaw 8926 Ori
Judgement Date : 9 August, 2023

Orissa High Court
Tapan Kumar Mohanty vs State Of Odisha And Others on 9 August, 2023
                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             W.P (C) No.13553 of 2020

               Tapan Kumar Mohanty                      .....                             Petitioner
                                                                     Mr. B. Routray, Sr. Advocate
                                                        Vs.
               State of Odisha and others               .....          Opposite Parties
                                                               Mr. S.N. Pattnaik, AGA
                                      CORAM: JUSTICE SANJAY KUMAR MISHRA
                                                     ORDER

09.08.2023 Order No. The matter is taken up through hybrid mode.

2. Though this matter has been listed under the heading "For Orders" for consideration of the I.A. No.11225 of 2023, vide which prayer has been made to consider the case of the present Petitioner in terms of the judgment passed by this Court dated 07.12.2022 in W.P.(C) No.24000 of 2019 on the ground that the case of the present Petitioner is squarely covered by the said judgment, the same being disputed by Mr. Pattnaik, learned AGA for the State-Opposite Party, pleading being completed, on consent of the learned Counsel for the Parties, the matter is taken up for hearing and final disposal.

3. Heard Mr. Routray, learned Senior Counsel for the Petitioner, so also Mr. Pattnaik, learned AGA for the State- Opposite Party.

4. Hearing concluded. Judgment is reserved.

5. Counsel for the Parties may file their respective Written Notes of Submission with Citations, if any, by 18.08.2023, to be handed over to the Court Master.

Signature Not Verified                                                      (S.K. MISHRA)
Digitally Signed
Signed by: PADMA CHARAN DASH                                                   JUDGE
Designation: Secretary In-Charge
                   pcd
Reason: Authentication

Location: ORISSA HIGH COURT CUTTACK Date: 11-Aug-2023 11:56:30

 
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