Sanjata Kumar Harichandan vs Director General
2023 Latest Caselaw 8870 Ori

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    W.P.(C) No. 22177 of 2023

                                 Sanjata Kumar Harichandan                    ....               Petitioner
                                                                            Ms. B.K. Pattanaik, Advocate
                                                                 -versus-
                                 Director General,                            ....         Opposite Parties
                                 Railway Protection Force,
                                 Headquarter Railway Board,
                                 New Delhi and others.
                                                                               Mr. P.K. Parhi, D.S.G.I.
                                                                        along with Mr. J. Nayak, C.G.C.

                                               CORAM:
                                               JUSTICE A.K.MOHAPATRA

                                                               ORDER

08.08.2023

W.P.(C) Nos.22177, 22126, 22127, 22128 & 22129 of 2023, Order No.

05. 1. These matters are taken up through Hybrid Arrangement

(Virtual/Physical Mode).

2. Heard Ms. B.K. Pattanaik, learned counsel appearing for the

Petitioner as well as Mr. P.K. Parhi, learned D.S.G.I. along with Mr. J.

Nayak, learned C.G.C., appearing for the Opposite Parties in all the cases.

3. Hearing concluded and order/judgment is reserved.

4. W.P.(C) No.22249 of 2023 be delinked from this case and list it

separately.

Signature Not Verified Digitally Signed Signed by: DEBASIS AECH Designation: Secretary (A.K. Mohapatra) Reason: Authentication Location: OHC CUTTACK Judge Date: 11-Aug-2023 16:27:44 Debasis