Jagat Kishore Sethy vs State Of Odisha
2023 Latest Caselaw 8833 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                           CRLA No.782 of 2023

              Jagat Kishore Sethy                  ....     Appellant/
                                                           Petitioner

                                  Ms. C. Mishra, Advocate

                                        -versus-

              State of Odisha                      ....   Respondent/
                                                          Opp. Party

                                  Mr. P.B. Tripathy
                                  Addl. Standing Counsel

                                  CORAM:
                             JUSTICE S.K. SAHOO
                                    ORDER

Order No.                         08.08.2023

                             I.A. No.1667 of 2023

   01.            This   matter    is    taken     up   through   Hybrid

arrangement (video conferencing/physical mode).

This is an application for condonation of delay in preferring the appeal against the impugned judgment and order of conviction.

The Stamp Reporter has pointed out that there is a delay of two hundred seventeen days in filing the CRLA.

After going through the averments taken in the interim application and on hearing the learned counsel for both the parties, since it is a case of conviction and substantive sentence of ten years has been imposed // 2 //

against the appellant, I am inclined to condone the delay in filing the CRLA.

Accordingly, the I.A. is disposed of.

( S.K. Sahoo) Judge

CRLA No.782 of 2023

02. Heard.

Admit.

Call for the trial Court record. Let the learned counsel for the appellant supply the deposition copies of the witnesses to the learned counsel for the State.

The interim applications for bail and stay realization of fine shall be considered after receipt of the trial Court record.

( S.K. Sahoo) Judge

RKM

Signature Not Verified Digitally Signed Signed by: RABINDRA KUMAR MISHRA Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 09-Aug-2023 11:13:21