Mamata Pani vs State Of Odisha And Others
2023 Latest Caselaw 8727 Ori

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          W.P.(C) No. 24541 OF 2023
                             Mamata Pani                    ....         Petitioner(s)
                                                                 Mr.S.K.Nayak,Adv.
                                                          -versus-

                             State of Odisha and others              ....       Opposite Party(s)
                                                                              Mr.S.Ghosh,AGA
                                       CORAM:
                                       JUSTICE BISWANATH RATH
                                                       ORDER

          Order No.                                   07.08.2023
              01.             1.    Put up this matter along with its connected cases listed today
                              on 10.08.2023.

2. In the meantime, let learned State Counsel is directed to examine as to the applicability of the judgment of this Court reported in 2022 (II) OLR 667.

3. Learned counsel for the Petitioner is directed to serve extra copies of the Brief on learned State Counsel.

(Biswanath Rath) Judge S.Dash

Signature Not Verified Digitally Signed Signed by: SWARNAPRAVA DASH Reason: Authentication Location: High Court of Orissa Date: 08-Aug-2023 11:21:41