Sanjulata Sahu And Others vs Unknown
2023 Latest Caselaw 8650 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                               CONTC No.4485 of 2023
                                (Through Hybrid mode)

            Sanjulata Sahu and others                 ....                 Applicants
                                                           Mr. A. Mohanty, Advocate
                                                           Mr. G. M. Rath, Advocate

                                           -versus-
            Usharani Pradhan, Sarpanch,               ....         Alleged Contemner
            Buhalipal G.P.



                     CORAM: JUSTICE ARINDAM SINHA
                                     ORDER

Order No.                           04.08.2023
   01.       1.    Mr. Mohanty, learned advocate appears on behalf of

applicants and submits, there has been deliberate and wilful violation

of directions made in judgment dated 5th April, 2023, disposing of

his clients' writ petition. He demonstrates the judgment was

communicated under cover of letter dated 19th May, 2023. On

acknowledgement of receipt as on 23rd May, 2023 by office of

alleged contemner from the last AD card amongst 3 at page 21.

2. Issue notice along with this order to alleged contemner, who

is to file show-cause. Applicants will put in requisites for service by

registered/speed post with A.D.

// 2 //

4. List on 1st September, 2023.

(Arindam Sinha) Judge Prasant

Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR SAHOO Reason: Authentication Location: OHC Date: 04-Aug-2023 18:40:55