Ghspl vs State Of Odisha And Others
2023 Latest Caselaw 8646 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  W.P (C) No. 24594 of 2023

               GHSPL, Begusarai Healthcare                  .....                                  Petitioner
               LLP, Kolkata
                                                                      Mr. G. Mukherjee, Sr. Adv. along with
                                                                                   Ms. A. Mukherjee, Adv.
                                                            Vs.
               State of Odisha and others                   .....                            Opposite Parties
                                                                                    Mr. L. Samantray, AGA
                                CORAM:
                                    DR. JUSTICE B.R. SARANGI
                                    MR. JUSTICE MURAHARI SRI RAMAN

                                                                   ORDER

04.08.2023 Order No. This matter is taken up by hybrid mode.

2. Heard Mr. G. Mukherjee, learned Senior Counsel appearing along with Ms. A. Mukherjee, learned counsel for the petitioner and Mr. L. Samantray, learned Addl. Government Advocate appearing for the State-opposite parties.

3. Hearing is concluded and judgment reserved.

               Ashok                                                           (DR. B.R. SARANGI)
                                                                                     JUDGE


                                                                                 (M.S. RAMAN)
                                                                                    JUDGE




Signature Not Verified
Digitally Signed

Signed by: ASHOK KUMAR JAGADEB MOHAPATRA Designation: Personal Assistant Reason: Authentication Location: HIGH COURT OF ORISSA Date: 04-Aug-2023 17:56:27