Citation : 2023 Latest Caselaw 8527 Ori
Judgement Date : 3 August, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
JCRLA NO.62 OF 2016
Bijaya @ Parama Mallick .... Appellant
Ms.Prativa Mishra, Advocate
-versus-
State of Odisha .... Respondent
Mr.P.K.Mohanty, ASC
CORAM:
MR. JUSTICE D.DASH
Dr. JUSTICE S.K. PANIGRAHI
ORDER
03.08.2023 Order No.
04. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.
2. Heard Ms.Prativa Mishra, learned counsel for the Appellant and Mr.P.K.Mohanty, learned Additional Standing Counsel.
3. Hearing being concluded; Judgment is reserved.
(D. Dash), Judge.
(Dr.S.K.Panigrahi), Judge.
Gitanjali
Signature Not Verified Digitally Signed Signed by: GITANJALI NAYAK Reason: Authentication Location: OHC Date: 09-Aug-2023 15:43:43
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